Nuna @ Chaghara @ Nunaram vs State Of Orissa
2023 Latest Caselaw 10467 Ori

                                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                          CRLA No.599 of 2016
                                           Nuna @ Chaghara @ Nunaram            ....            Appellant
                                           Beshra
                                                                                      Mr. Biswajit Nayak,
                                                                                          Amicus Curiae
                                                                    -versus-
                                           State of Orissa                     ....            Respondent

Mr. S.K. Nayak, AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 30.08.2023

14. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard Mr. Biswajit Nayak, learned Amicus Curiae

appearing for the Appellant and Mr. S.K. Nayak, learned

Additional Government Advocate for the State.

3. Hearing being concluded; judgment is reserved.

                                  .                                                     (D. Dash)
                                                                                          Judge




                                                                                    (Dr. S.K. Panigrahi)
                                                                                            Judge

                    B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 31-Aug-2023 16:27:54