Sanjaya @ Sanjaya Keshari vs State Of Odisha
2023 Latest Caselaw 10254 Ori

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  CRLMC No.5258 of 2023

                                Sanjaya @ Sanjaya Keshari               ....          Petitioners
                                Mohapatra and others


                                                                      Mr. Niranjan Panda,
                                                                      Advocate

                                                           -versus-
                                State of Odisha                      ....        Opposite Party
                                                                   Mr.S.N.Das,
                                                                   Addl. Standing Counsel
                                CORAM:

                                          JUSTICE SASHIKANTA MISHRA
                                                          ORDER

28.8.2023.

Order No.

8. 1. This matter is taken up through hybrid mode.

2. Hearing concluded and Judgment is reserved.

(Sashikanta Mishra) Judge AKB

Signature Not Verified Digitally Signed Signed by: ASHOK KUMAR BEHERA Designation: A.R.-CUM-SR.SECRETARY Reason: Authentication Location: High Court of Orissa, Cuttack