Sushree Sangeeta Panda vs State Of Odisha & Another
2023 Latest Caselaw 10253 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         CRLMC No. 2756 of 2021

                       Sushree Sangeeta Panda                 ...            Petitioner
                                                        Mr.S.S.Mohanty, Advocate
                                                   -versus-

                       State of Odisha & another              ...    Opposite Parties
                                                            Mr.S.S.Pradhan, AGA
                                                 Mr.A.Garnaik, Advocate(OP No.2)
                                                CORAM:
                                         JUSTICE G. SATAPATHY

                                                   ORDER(ORAL)

      Order No.                                     28.08.2023

         06.           1.        This   matter    is   taken      up   through   Hybrid

Arrangement (Virtual /Physical Mode).

2. Mr.S.S.Mohanty, learned counsel enters appearance for the petitioner by filing Vakalatnama along with a written note of submission in Court today after taking consent from the previous counsel. The Vakalatnama as well as written note of submission be kept on record.

3. Hearing is concluded and judgment is reserved.

(G. Satapathy) Judge Signature Notkishore Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 29-Aug-2023 11:37:13