Adikanda Dey vs State Of Odisha & Ors
2023 Latest Caselaw 10248 Ori

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   W.P.(C) Nos. 8973, 34453, 25592, 23146, 25468 & 26243 of 2023

                                          Adikanda Dey                       ....                 Petitioner
                                                                                       Mr. S.C. Devdash, Advocate

                                                                            -versus-

                                          State of Odisha & Ors.             ....               Opposite Parties
                                                                                           Mr. R.N. Mishra, AGA
                                                                                           Mr. S.K. Das, Advocate
                                                                                            (Opp. Party No. 4)

                                                              CORAM:
                                                 JUSTICE BIRAJA PRASANNA SATAPATHY

                                                                       ORDER

28.08.2023 Order No

14. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Heard learned counsels appearing for the Petitioners and Mr. R.N. Mishra, learned Addl. Govt. Advocate along with Mr. S.K. Samal, learned Addl. Govt. Advocate appearing for the State-Opp. Parties.

3. Hearing is concluded and order/judgment is reserved.

(Biraja Prasanna Satapathy) Judge Sneha

Signature Not Verified Digitally Signed Signed by: SNEHANJALI PARIDA Designation: Jr. Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 30-Aug-2023 16:14:34