Ajay Mohanty @Tutu vs State Of Odisha And
2023 Latest Caselaw 10113 Ori

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   CRLMC No. 3420 of 2023

                                  Ajay Mohanty @Tutu                 ....               Petitioner


                                                                             Mr. K.K. Mohapatra,
                                                                                       Advocate
                                                               -Versus -
                                  State   of       Odisha     and    .......     Opposite Parties
                                  another

                                                                                Mr. S. Pattanaik,
                                                                          Additional Government
                                                                                        Advocate


                                               CORAM:
                                                 JUSTICE SASHIKANTA MISHRA

ORDER_ 25.08.2023 Order No.

10. 1. This matter is taken up through hybrid mode.

2. Hearing is concluded. Judgment reserved.

(Sashikanta Mishra) Judge

B.C Tudu

Signature Not Verified Digitally Signed Signed by: BHIGAL CHANDRA TUDU Designation: Senior Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 29-Aug-2023 19:31:20