Jayaprada Tripathy vs Jagnyadatta Tripathy
2023 Latest Caselaw 10019 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                CONTC No.6095 of 2023

          Jayaprada Tripathy                              .....                             Petitioner
                                                                    Mr. J.K. Khandayatray, Advocate
                                                          Vs.
          Jagnyadatta Tripathy                            .....                        Opposite Party


                             CORAM:
                                DR. JUSTICE B.R. SARANGI
                                MR. JUSTICE MURAHARI SRI RAMAN

                                                                 ORDER

24.08.2023 Order No. This matter is taken up through hybrid mode.

01.

2. Heard Mr. J.K. Khandayatray, learned counsel appearing for the Petitioner.

3. It appears that the judgment dated 06.07.2023 passed by this Court in MATA No.137 of 2022 has not yet been complied with.

4. Let the Opposite Party comply with the same, if not already complied with in the meantime, within a period of three months from the date of communication/production of certified/authenticated copy of this order by the Petitioner.

5. Contempt petition is, accordingly, disposed of.

(DR. B.R. SARANGI) JUDGE

(M.S. RAMAN) JUDGE Laxmikant Signature Not Verified Digitally Signed Signed by: LAXMIKANT MOHAPATRA Designation: Junior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 25-Aug-2023 10:41:14