Govind Prasad Agarwal And vs State Of Orissa And Another
2023 Latest Caselaw 10017 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              CRLMC No.1811 of 2021

                     Govind Prasad Agarwal and                      ...       Petitioners
                     another
                                                 Mr. B.K. Ragada, Advocate
                                           -versus-
                     State of Orissa and another      ... Opposite Parties
                                                            Mr. S.K. Samal, AGA
                                                          Ms. A. Das, Adv.(OP-2)
                                                     CORAM:
                                              JUSTICE G. SATAPATHY
                                                      ORDER(ORAL)

24.08.2023 Order No.

08. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Heard, Mr. B.K. Ragada, learned counsel for the petitioners, Ms. A. Das, learned counsel appearing on behalf of Mr. A. Mishra, learned counsel for the OPNo.2 and Mr. S.K. Samal, learned AGA.

3. Hearing is concluded and judgment is reserved.

(G. Satapathy) Judge

Subhasmita

Signature Not Verified Digitally Signed Signed by: SUBHASMITA DAS Designation: Jr.Stenographer Reason: Authentication Location: High Court of Orissa Date: 25-Aug-2023 12:55:27