M/S.Manappuram Finance Ltd vs Jagannath Rao Kota And Another
2023 Latest Caselaw 10010 Ori

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       RSA No.119 of 2023
                                 M/s.Manappuram Finance Ltd.           ....          Appellant
                                                                Mr. T.K.J. Samanta, Advocate
                                                          -versus-
                                 Jagannath Rao Kota and another        ....       Respondents


                                            CORAM:
                                            JUSTICE B. P. ROUTRAY

                                                           ORDER

24.08.2023 Order No.

02. 1. Ten days time is granted, as prayed for, to file the certified copy of the trial court judgment.

2. List this matter on 12th October, 2023.

( B.P. Routray) Judge

B.K. Barik

Signature Not Verified Digitally Signed Signed by: BASANTA KUMAR BARIK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 25-Aug-2023 13:18:55