State Of Odisha And Others vs Rosalin
2023 Latest Caselaw 4537 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     W.A. No. 462 of 2021

                  State of Odisha and Others            ...             Appellants
                                          Mr. M.K. Khuntia, Addl. Govt. Advocate
                                             -versus-
                  Rosalin                               ...            Respondent
                                                                           None
                  CORAM:
                  THE CHIEF JUSTICE
                  JUSTICE G. SATAPATHY
                                               ORDER

Order No. 26.04.2023 I.A. Nos.1136 and 1137 of 2021

01. 1. For the reasons stated therein, filing of certified copies of the judgment and order is dispensed with. The applications are accordingly disposed of.

W.A. No.462 of 2021, I.A. Nos.1135 and 1138 of 2021

2. Notice be issued to the Respondent by Speed Post/Registered Post with A.D. returnable by the next date. Requisites be filed within three working days. Additionally, a copy of the appeal as well as the applications be served on learned counsel who was appearing for the Respondent in the writ petition.

3. List on 8th May, 2023.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge S.K. Jena/Secy.