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State Of Odisha And Another vs Bijaya Kumar Sahoo And Others
2023 Latest Caselaw 4409 Ori

Citation : 2023 Latest Caselaw 4409 Ori
Judgement Date : 25 April, 2023

Orissa High Court
State Of Odisha And Another vs Bijaya Kumar Sahoo And Others on 25 April, 2023
                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    W.A. No.964 of 2021
              State of Odisha and another              ....         Appellants
                                                         Mr. A.P. Das, A.S.C.
                                       -versus-
              Bijaya Kumar Sahoo and others         ....       Respondents
                              Mr. K.P. Mishra, Senior Advocate assisted by
                                                    Mr. S. Rath, Advocate

                           CORAM:
                           THE CHIEF JUSTICE
                           JUSTICE G. SATAPATHY

                                          ORDER

25.04.2023 Order No.

01. In view of the judgment dated 15th February 2023 in W.A. No.936 of 2021 (Principal Secretary to Government, School and Mass Education Department v. Niranjan Das), the present writ appeal is dismissed.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge S.K. Guin

 
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