State Of Odisha And Others vs P.Raja Rao Patro & Another
2023 Latest Caselaw 4405 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      W.A. No.647 of 2023

            State of Odisha and others                 ....          Appellants
                                                       Mr.M.K.Khuntia, AGA
                                     -versus-
            P.Raja Rao Patro & another                 ....         Respondents



                      CORAM:
                      THE CHIEF JUSTICE
                      JUSTICE G. SATAPATHY

                                          ORDER

25.04.2023 Order No.

01. I.A. No. 1671 of 2023

1. For the reasons stated therein, the application is allowed. Filing of certified copy of the impugned judgment is dispensed with. The application is accordingly disposed of.

W.A. No. 647 of 2023 and I.A. No. 1670 of 2023

2. Notice be issued to Respondent No.1 both on the question of limitation as well as admission by Speed Post/Registered Post with A.D., making it returnable before the next date. Requisites be filed within three working days. The tracking report be placed on record before the next date.

3. List on 14th September, 2023.

I.A. No. 1669 of 2023

4. There shall be stay of the impugned order of the learned Single Judge dated 16th February, 2022 passed in WPC(OAC) No. 273 of 2015 in the meanwhile.

5. Issue urgent certified copy of this order as per rules.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge Kishore