Durgabati Panda vs Bijaya Kumar Panda
2023 Latest Caselaw 4328 Ori

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 RPFAM No. 291 OF 2017
                                 Durgabati Panda                          ....       Petitioner
                                                                Mr. Mamata Behera, Advocate
                                                   on behalf of Mr. Karunakara Das, Advocate
                                                           -versus-

                                 Bijaya Kumar Panda                     ....      Opp. Party
                                                      Mr. Gouranga Ch. Mohapatra, Advocate

                                           CORAM:
                                          JUSTICE K.R. MOHAPATRA
                                                       ORDER

                Order No.                             25.04.2023


                  4.        1.      This matter is taken up through Hybrid mode.

2. Learned counsel for the parties submit that the Opposite Party/Husband has filed RPFAM No.55 of 2018 assailing the selfsame judgment and order impugned herein and pray to get the this RPFAM listed along with the same.

3. In view of the above, put up this matter on 5th July, 2023 along with RPFAM No.55 of 2018.

(K.R. Mohapatra) Judge

s.s.satapathy