Ramesh Jambeka vs Union Of India & Others
2023 Latest Caselaw 4281 Ori

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    W.P.(C) No.12653 of 2023
                                    Ramesh Jambeka                          ....           Petitioner
                                                                             Er. D. Hota, Advocate
                                                                -versus-
                                    Union of India & others               ....      Opposite Parties
                                                                            Mr.P.K.Parhi, D.S.G.I.
                                                                       Mr.K.C.Kar, C.G.C. for O.P.
                                                                                      Nos.1,4,5&6
                                                                 Mr. I. Mohanty, ASC for O.P. No.2

                                                              CORAM:

                                                JUSTICE A.K. MOHAPATRA

                                                              ORDER

    Order No.                                                24.04.2023
        01.                    1.      This matter is taken up through Hybrid Arrangement (Virtual
                               /Physical Mode).

2. Heard learned counsel for the Petitioner.

3. Learned counsel for the Petitioner is directed to serve two extra copies of the writ petition on Mr. K.C.Kar, learned Central Government Council Opposite Parties.

4. Learned Central Government Council is directed to verify whether the case of the Petitioner is covered by the judgment of this Court in Sushil Kumar Bag vs. Union of India & others or not and intimate this Court by the next date.

5. List this matter in the week commencing 01.05.2023 along with W.P.(C) No.12654 & 10308 of 2023.

                                                                        ( A.K. Mohapatra )
                                                                               Judge

             Digitally signed by
ANIL KUMAR ANIL KUMAR SAHOO
SAHOO      Date: 2023.04.24
           19:59:02 -08'00'