Chandan Pradhan vs State Of Odisha & Others
2023 Latest Caselaw 4276 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                            RVWPET No.309 of 2022
        1. Chandan Pradhan                                  ....           Petitioner
        2.
                                                       Mr. Deepali Mahapatra,
                                                       Advocate

                                                -versus-
             State of Odisha & others                      ....      Opposite Parties
                                                        Mr. B.P.Tripathy,
                                                        Addl. Govt., Advocate

            CORAM:

                                            JUSTICE SASHIKANTA MISHRA


                                                ORDER

Order No. 24.4.2023.

08. 1. This matter is taken up through hybrid mode.

2. Mr. S. Mohanty, learned counsel, has cited a decision of the Apex Court in the case of Saktipada Mohapatra vs. The State of Orissa and others in Civil Appeal No.1215/2022 decided on 2nd February, 2023.

3. Mr. Mohanty served a copy of the Judgment on learned State counsel in Court today. Learned State counsel requests for short adjournment to examine the matter.

4. List this matter on 1st May, 2023.

Digitally signed by (Sashikanta Mishra) ASHOK KUMAR ASHOK KUMAR BEHERA AKB BEHERA Date: 2023.04.24 Judge 17:19:11 +05'30'

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