Pradyumna Kumar Patra And vs State Of Odisha And Others
2023 Latest Caselaw 4148 Ori

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                        W.P. (C) No.15738 of 2022
Pradyumna Kumar Patra and                                           Petitioners
others                            .....          Mr.Ashok Mohanty, Sr.Advocate
                                          assisted by Ms.Sujata Jena, Advocate

                                        Vs.
State of Odisha and others              .....                         Opposite Parties
                                                                 Mr. I.Mohanty, ASC
                                                                     (for O.Ps 1 & 2)
                                                            Mr.Bikash Jena, Advocate
                                                                           (for O.P.3)
                                                       Mr. P.K.Mohanty, Sr. Advocate
                                                                           (for O.P.4)
             CORAM:
                        JUSTICE S.TALAPATRA
                       JUSTICE SAVITRI RATHO

                                               ORDER

21.04.2023 Order No. W.P. (C) No.15738 of 2022, W.P. (C) No.9435 of 2023, W.P. (C)

12. No.9440 of 2023, W.P. (C) No.9443 of 2023, W.P. (C) No.9445 of 2023 and W.P. (C) No.9447 of 2023

1. These matters are taken up through hybrid mode.

2. Heard Mr.Ashok Mohanty, learned Senior Counsel assisted by Ms.S.Jena, learned counsel appearing for the petitioners, Mr.I.Mohanty, learned Additional Standing Counsel appearing for the opposite parties No.1 and 2, Mr.Bikash Jena, learned counsel appearing for the opposite party No.3 and Mr.P.K.Mohanty, learned Senior Counsel appearing for the opposite party No.4.

3. Hearing is complete and Judgment is reserved.

(S.Talapatra) Judge

(Savitri Ratho) Judge Bichi

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