Mrs. Bedamati Parimita Panda And vs State Of Odisha And Others
2023 Latest Caselaw 3682 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  W.P.(C) No.8118 of 2023

                  Mrs. Bedamati Parimita Panda and ....                Petitioners
                  another
                                                      Mr. P.K. Mishra, Advocate
                                             -versus-
                  State of Odisha and others           ....          Opp. Parties
                                                             Mr. Saswat Das, AGA,
                                              Mr. S.K. Dash, Advocate for Caveator
                                          Mr. A.K. Sarangi, Advocate for Intervener


                               CORAM:
                              JUSTICE A.K. MOHAPATRA
                                          ORDER

Order No. 18.04.2023

W.P.(C) Nos.8118 & 8119 of 2023

04. 1. These matters are taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. These cases were reserved for judgment, but to seek some clarification, it has been listed under the heading "To be mentioned".

3. Heard the learned counsel for the parties further.

4. Hearing concluded and judgment is reserved.

( A.K. Mohapatra) Judge

Debasis