M/S. K.J. Ispat vs State Pollution Control Board
2023 Latest Caselaw 3681 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                            W.P.(C) No.10470 of 2016

                 M/s. K.J. Ispat, Jajpur                ....          Petitioner

                                                  Ms. Z. Wallace, Advocate.

                                           -versus-

                 State Pollution Control Board, ....         Opp. Party
                 BBSR.
                                            Mr. S.K. Mishra, Advocate.

                                     CORAM:
                            DR. JUSTICE S.K. PANIGRAHI
                                           ORDER

Order No.                                  18.04.2023

       9.   1.      This matter is taken up through Hybrid Arrangement.

2. Heard learned counsel for the parties.

3. Hearing is concluded and Judgment/Order is reserved.

(Dr. S.K. Panigrahi) Judge

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