Parbati Ghadei vs Unknown
2023 Latest Caselaw 3604 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  W.P.(C) No. 14995 of 2016

              Parbati Ghadei                         ....                  Petitioner
                                                                 Mr. S.K. Das, Adv.
                                                -Versus -
              State of Odisha and Others              ....              Opp.Parties
                                                              Mr. K.K. Swain, Adv.
                                                                        (O.P. No.4)
                           CORAM:
                             JUSTICE SASHIKANTA MISHRA

ORDER_ 17.04.2023

Order No. 1. This matter is taken up through hybrid mode.

12.

2. Learned counsel for the petitioner files rejoinder affidavit in Court after serving copy on the other side along with copy of judgment passed by the State Education Tribunal in GIA Case No. 690 of 2012. The same be kept on record.

3. Hearing is concluded and judgment reserved.

(Sashikanta Mishra) Judge

A.K. Rana