State Of Odisha And Another vs Debashish Das And Others
2023 Latest Caselaw 3601 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        W.A. No.892 of 2021

              State of Odisha and another                ....           Appellants
                                         Mr. Manoja Kumar Khuntia, AGA
                                       -versus-
              Debashish Das and others              ....       Respondents
                                                Mr. A. Tripathy, Advocate

                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE G. SATAPATHY

                                           ORDER

17.04.2023 Order No.

01. 1. Learned counsel for the Respondents states that the present appeal being similar to W.A. No. 777 of 2021 and Batch of Writ Appeals (State of Odisha v. Patitapaban Dutta Dash) dismissing the appeals filed by the State vide judgment of this Court date 12th April, 2023, the present appeal may also be dismissed.

2. Learned Additional Government Advocate for the State does not dispute this position.

3. Accordingly, the present writ appeal is also dismissed in terms of the judgment of this Court in Patitapaban Dutta Dash (supra).

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge

M. Panda