Rukman Bag And Another vs State Of Orissa
2023 Latest Caselaw 3524 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                CRA No.116 of 1994

       Rukman Bag and Another                     ...            Appellants
                                           Mr. B.K. Nayak, Advocate
                                     -versus-
       State of Orissa                            ...           Respondent
                                                Mr. P.K. Pattnaik, AGA

                                      CORAM:
                               JUSTICE G. SATAPATHY

                                       ORDER

13.04.2023 Order No.

12. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard Mr. B.K. Nayak, learned counsel for the appellants and Mr. P.K. Pattnaik, learned AGA.

3. Hearing is concluded and judgment is reserved.

(G. Satapathy) Judge

Subhasmita