Sarukh @ Sarukh Alli Khan vs State Of Odisha
2023 Latest Caselaw 3362 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         BLAPL No. 2617 of 2023

                 Sarukh @ Sarukh Alli Khan          ...                  Petitioner
                                                     Mr. C. Samantaray, Advocate
                                               -versus-

                 State of Odisha                    ....            Opposite Party
                                                           Mr. P.K. Maharaj, ASC

                                   CORAM: JUSTICE V. NARASINGH

                                             ORDER

12.04.2023 Order No.

01. 1. Learned counsel for the petitioner is called upon to serve the copies of the judgment on which he relies, on the learned counsel for the State.

2. List this matter on 26.06.2023.

                                                             (V. NARASINGH)
Ayesha                                                            Judge