State Of Odisha And Another vs P. Suresh And Others
2023 Latest Caselaw 3340 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          W.A. No. 1726 of 2022

                   State of Odisha and Another            ....           Appellants
                                           Mr. M.K. Khuntia, Addl. Govt. Advocate
                                               -versus-
                   P. Suresh and Others                   ....         Respondents
                                                                            None

                   CORAM:
                   THE CHIEF JUSTICE
                   JUSTICE G. SATAPATHY
                                               ORDER

Order No. 12.04.2023

01. The present appeal stands dismissed in view of the common judgment passed today in W.A. No.777 of 2021 (State of Odisha v. Patitapaban Dutta Dash) and batch of writ appeals.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge S.K. Jena/Secy.