State Of Odisha And Another vs Alok Ranjan Nag And Others
2023 Latest Caselaw 3128 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     W.A. No.324 of 2023

              State of Odisha and another                  ....         Appellants
                                                     Mr. M.K. Khuntia, A.G.A.
                                       -versus-
              Alok Ranjan Nag and others                   ....       Respondents


                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE G. SATAPATHY

                                             ORDER

10.04.2023 Order No. I. A. No.816 of 2023

01. 1. For the reasons stated therein, the application is allowed. Filing of certified copy of the impugned judgment is dispensed with for the time being.

I.A. No.818 of 2023 and W.A. No.324 of 2023

2. Issue notice to Respondents on the questions of limitation and admission by Speed/Registered Post with A.D. making it returnable before the next date. Requisites be filed within a week. Accept one set of process fee. The tracking report be placed on record before the next date.

3. List on 8th August, 2023.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge M. Panda