Parbati Ghadei vs State Of Odisha & Ors
2023 Latest Caselaw 2884 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 W.P.(C) No. 14995 of 2016

             Parbati Ghadei                        ....                       Petitioner
                                                               Mr. S.K. Das, Advocate
                                              -Versus -
             State of Odisha & Ors.                   ....             Opposite Parties
                                                               Mr. S.N. Pattnaik, AGA
                                                           Mr. J.R. Khuntia, Adv. (O.P.
                                                                                 No.4)

                         CORAM:
                           JUSTICE SASHIKANTA MISHRA

ORDER_ 05.04.2023

Order No. 1. This matter is taken up through hybrid mode.

11.

2. Mr. S.K. Das, learned counsel for the petitioner requests for some time to file the copy of the judgment passed by the State Education Tribunal in GIA Case No. 690 of 2012.

3. List this matter next week.

(Sashikanta Mishra) Judge

A.K. Rana