Nilamani Tripathy vs State Of Odisha And Others
2023 Latest Caselaw 2808 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                        W.P. (C) No.9788 of 2014

Nilamani Tripathy                      .....                               Petitioner
                                                  Mr.Kamal Behari Panda, Advocate
                                       Vs.
State of Odisha and others             .....                           Opposite Parties

                                                                   Ms. S.Patnaik, AGA
             CORAM:
                        JUSTICE S.TALAPATRA
                       JUSTICE SAVITRI RATHO

                                              ORDER

04.04.2023 Order No. 1. This matter is taken up through hybrid mode.

11.

2. Hearing is complete. Judgment is reserved.

3. Mr. Kamal Behari Panda, learned counsel has appeared for the petitioner and Ms.S.Patnaik, learned Additional Government Advocate has appeared for the opposite parties.

(S.Talapatra) Judge

(Savitri Ratho) Judge

Bichi