Ashok Kumar Pradhan And Others vs Union Of India & Others
2023 Latest Caselaw 2795 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  W.P.(C) No. 5820 of 2021
      Ashok Kumar Pradhan and Others          .........                      Petitioners
                                                     Mr. B. Routray, Sr. Advocate
                                              assisted by Mr. J. Biswal, Advocate
                                               Versus
      Union of India & Others                 ..........                Opposite Parties
                                                  Mr. D.P. Nanda, Senior Advocate
                                               assisted by Ms. Payal Roy, Advocate
                                                                     (For O.P. 2)
                                              Mr. M.K. Mishra, Senior Advocate
                                                assisted by Mr. S. Das, Advocate
                                                              (For O.Ps. 3 to 15)
                                                         Mr. S.K. Ojha, Advocate
                                                            (For O.Ps. 16 to 24)
      CORAM:
                            JUSTICE S. TALAPATRA
                            JUSTICE SAVITRI RATHO
                                          ORDER

04.04.2023 Order No.

21.

1. This matter is taken up through Hybrid Mode.

2. Hearing is complete and judgment is reserved.

3. Mr. B. Routray, learned Senior Counsel assisted by Mr. J. Biswal, learned counsel has appeared for the Petitioners, Mr. D.P. Nanda, learned Senior Advocate assisted by Ms. Payal Roy, learned counsel has appeared for Opposite Party No.2, Mr. M.K. Mishra, learned Senior Advocate assisted by Mr. S. Das, learned counsel has appeared for Opposite Parties No.3 to 15 and Mr. S.K. Ojha, learned counsel appears for the Opposite Parties No.16 to 24.

                                                               (S. Talapatra)
                                                                    Judge



                                                               (Savitri Ratho)
        puspa                                                      Judge