State Of Odisha vs Muna @ Madhusudan Kar And Others
2022 Latest Caselaw 5137 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         GA No.28 of 1994

             State of Odisha                         ....           Appellant
                       Smt. Saswata Patnaik, Additional Government Advocate

                                    -versus-
             Muna @ Madhusudan Kar and others           ...           Respondents
                  Mr. Kishore Kumar Mishra, Advocate for Respondent No.1 and
                      Mr. Lalit Kumar Maharana, Advocate for Respondent No.3

             CORAM:
             THE CHIEF JUSTICE
             JUSTICE CHITTARANJAN DASH
                                          ORDER

Order No. 26.09.2022

47. 1. Hearing is concluded and judgment is reserved.

2. It will be open to learned counsel for the parties to submit their further written notes of arguments within one week.

(Dr. S. Muralidhar) Chief Justice

(Chittaranjan Dash) Judge M. Panda