Citation : 2022 Latest Caselaw 5133 Ori
Judgement Date : 26 September, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 35298 of 2021
K. Srinivas Patro .... Petitioner
Mr. S. S. Rao, Advocate
-versus-
T. P. Southern Odisha .... Opp. Parties
Distribution Ltd. and another
Mr. P. K. Mohanty, Senior Advocate
with Mr. S. N. Dash, Advocate
(O.P. No. 2)
CORAM:
JUSTICE SANJAY KUMAR MISHRA
ORDER
Order No. 26.09.2022
08. 1. This matter is taken up through hybrid mode.
2. To substantiate the prayer made in I.A. No. 6474 of 2021, Mr. P. K. Mohanty, learned Senior Counsel for Opposite Party No. 2 files a Judgment of the Hon'ble Supreme Court in State of Rajasthan vs. B. K. Meena and Ors. reported in AIR 1997 SC 13 (Civil Appeal No. 12563 of 1996), in Court today. The same be kept on record.
3. Learned Counsel for the Petitioner wants some time to examine the same and have his say.
4. In view of the above, list the matter in the week commencing from 10.10.2022 "For Orders".
5. Interim Order passed earlier shall continue till next date.
(S. K. MISHRA) JUDGE
AKPradhan
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