Bata Krushna Behera vs Bhabatosh Nayak And Others
2022 Latest Caselaw 4996 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     MACA No.991 of 2016
                    Bata Krushna Behera                        ....           Appellant
                                                           Mr. A.K. Otta, Advocate
                                               -versus-
                    Bhabatosh Nayak and Others                 ....        Respondents


                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

21.9.2022 Order No.

02. 1. The matter is taken up through hybrid mode.

2. Three weeks time is granted to file certified copy of the impugned judgment.

3. List the matter on 17th October, 2022.

( B.P. Routray) Judge M.K.Panda