Satyashri Mohapatra vs State Of Odisha And Others
2022 Latest Caselaw 4775 Ori

Citation : 2022 Latest Caselaw 4775 Ori
Judgement Date : 15 September, 2022

Orissa High Court

Satyashri Mohapatra vs State Of Odisha And Others on 15 September, 2022

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                         W.P.(C) No. 24000 of 2019

     Satyashri Mohapatra             ....                 Petitioner
                                Mr. Rudra Narayan Parija, Advocate

                                 -versus-
     State of Odisha and Others      ....               Opp. Parties
                                               Mr. S. K. Samal, AGA

                       CORAM:
                          JUSTICE SANJAY KUMAR MISHRA

                                        ORDER

Order No. 15.09.2022

07. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Learned Counsel for the Petitioner files Memo of Citations today, be kept on record.

(S. K. MISHRA) JUDGE

AKPradhan

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