Rajdhani Coir vs Micro
2022 Latest Caselaw 4740 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                W.P.(C) NO.22514 OF 2022

              Rajdhani Coir, Bhubaneswar              ....              Petitioner

                                                           Mr.R.Panigrahi, Adv.

                                          -versus-


              Micro, Small Enterprises Facilitation   ....      Opposite Party(s)
              Council, Nagpur & anr.


                            CORAM:
                            JUSTICE BISWANATH RATH
                                         ORDER

14.9.2022 Order No. W.P.(C) NO.22514 OF 2022 & I.A.NO.11992 OF 2022

03. 1. The submission of the learned counsel for the Petitioner gets support of the judgment of this Court rendered in W.P.(C) No.39436/2021.

2. Issue notice to the O.Ps. by Speed Post with A.D./Registered Post with A.D. Requisites be filed by tomorrow (15.9.2022). Accept one set of process fee.

3. Place this matter after appearance of the Parties.

4. As an interim measure, it is directed that there shall be stay operation of the impugned order dated 25.11.2020 till the next date of listing.

(Biswanath Rath) Judge M.K.Rout