Rajendra Prasad Mohanty vs Bigyan Bharati Charitable Trust
2022 Latest Caselaw 4702 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     MACA No.608 of 2014
                  Rajendra Prasad Mohanty                 ....           Appellant
                  Mr. S.B. Das, Advocate on behalf of Mr. S. Panigrahi, Advocate
                                            -versus-
                  Bigyan Bharati Charitable Trust,        ....        Respondents
                  Bhubaneswar and others


                              CORAM:
                              JUSTICE B. P. ROUTRAY
                                              ORDER

13.09.2022 Order No.

11. 1. Mr. S.B. Das on behalf of Mr. S. Panigrahi, learned counsel for the Appellant submits that one sided copy of the judgment has been filed today morning. He further undertakes to take steps for exemption of the payment of deficit Court fee within three days.

2. List this matter on 18th October, 2022.

( B.P. Routray) Judge

B.K. Barik