Citation : 2022 Latest Caselaw 4595 Ori
Judgement Date : 9 September, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
MACA No.702 of 2014
B.M.U.I.I. Co., Ltd. .... Appellant
-versus-
Kutuki Pallai & Others .... Opposite Parties
CORAM:
JUSTICE BIRAJA PRASANNA SATAPATHY
ORDER
09.09.2022
I.A. No.663 of 2022 Order No
16. 1. This matter is taken up through Hybrid Mode.
2. This is an application filed by the Appellant for modification of the order dated 06.05.2022.
3. The date of judgment reflected in Paragraph-14 of the judgment as on 11.09.2016 be corrected as 21.02.2014.
4. Accordingly, the I.A. is disposed of. Both the companies are liable to pay interest @ 6% per annum on the amount so decided by this Court from 15.12.1997 till its payment within a further period of eights weeks.
(Biraja Prasanna Satapathy) Judge
Subrat
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