Rama Chandra Sahu (Since Dead) vs Krushna Chandra Sahu (Since
2022 Latest Caselaw 4498 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   S.A. NO.176 OF 1995

                 Rama Chandra Sahu (Since dead)   ....          Appellants
                 by his LRs.
                                            Mr. Soumya. Mishra, Advocate


                                        -versus-
                 Krushna Chandra Sahu (Since             ....       Respondents
                 dead) by his LRs.

                                            Mr. Goutam Mukherjee, Sr. Advocate

                           CORAM:
                           MR. JUSTICE D.DASH
                                             ORDER

07.09.2022 Order No.

17. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. Heard Mr. Mishra, learned counsel for the Appellants and Mr. Mukherjee, learned Senior Counsel for the Respondents.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

Himansu