Santilata Panda vs State Of Orissa And Others
2022 Latest Caselaw 4387 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    W.A. No.500 of 2013

               Santilata Panda                              ....          Appellant
                                                         Mr. A. K. Panda, Advocate
                                              -versus-
               State of Orissa and others                 ....         Respondents
                                                  Mr. Ishwar Mohanty, AGA and
                  Mr. S. P. Misra, Senior Advocate and his associate, Mr. Soumya
                                           Mishra, Advocate for Respondent No.6

                CORAM:

                 THE CHIEF JUSTICE
                 JUSTICE CHITTARANJAN DASH


                                             ORDER

Order No. 05.09.2022

04 Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(Chittaranjan Dash) Judge M. Panda