State Of Odisha And Another vs Samir Kumar Dehury And Another
2022 Latest Caselaw 4383 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  W.A. No.743 of 2021

            State of Odisha and another                 ....           Appellants
                                                      Mr. M. K. Khuntia, AGA
                                          -versus-
            Samir Kumar Dehury and another              ....         Respondents


             CORAM:
             THE CHIEF JUSTICE
             JUSTICE CHITTARANJAN DASH
                                        ORDER

Order No. 05.09.2022

01. I.A. No.1816 of 2021

1. Since there is no delay in filing the appeal as pointed out by the SR, the present IA is disposed of.

W.A. No.743 of 2021

2. This appeal is adjourned sine die awaiting the judgment of the Larger Bench of the Supreme Court in the issue of date of applicability of new rehabilitation assistance scheme. Liberty is granted to the Appellants to mention for listing thereafter.

(Dr. S. Muralidhar) Chief Justice

(Chittaranjan Dash) Judge S.K. Guin