Jyosnarani @ Sasmita Pradhan vs Sukar Pradhan & Anr
2022 Latest Caselaw 6118 Ori

            IN THE HIGH COURT OF ORISSA AT CUTTACK

                              RSA No.239 of 2014

        Jyosnarani @ Sasmita Pradhan        ....            Appellants
        & Ors.
                                         -versus-

        Sukar Pradhan & Anr.                ....           Respondents


                              CORAM:
                 JUSTICE BIRAJA PRASANNA SATAPATHY

                                      ORDER

31.10.2022 Order No

03. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. As requested by Mr. A.K. Behera on behalf of Mr. A. Tripathy, learned counsel for the Appellants, certified copy of the trial Court Judgment be filed by 30th November, 2022 peremptorily.

3. Authenticate Court fee of Rs.1.10p. be filed by tomorrow (01.11.2022).

(Biraja Prasanna Satapathy) Judge

Sneha