Madhav Soren vs State Of Odisha And Others
2022 Latest Caselaw 5858 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  W.P.(C) No.7584 of 2014

                Madhav Soren                          ....           Petitioner
                                              Mr. Prabir Kumar Das, Advocate
                                           -versus-
                State of Odisha and others            ....     Opposite Parties
                                                    Mr. Ishwar Mohanty, ASC

                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE R. K. PATTANAIK
                                           ORDER

21.10.2022 Order No.

05. At the request of learned Additional Standing Counsel for the State, who seeks two weeks' time to ensure compliance of the judgment of this Court, list on 11th November, 2022.

(Dr. S. Muralidhar) Chief Justice

(R. K. Pattanaik) Judge M. Panda