Regional Provident Fund vs Bibekananda Mohanty & Others
2022 Latest Caselaw 6994 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     W.A. No.668 of 2019
            Regional     Provident               Fund ....              Appellant
            Commissioner
                                           Mr. Sishir Sundar Mohanty, Advocate

                                            -versus-

            Bibekananda Mohanty & Others                 ....        Respondents
                                                                        None


                        CORAM:
                        THE CHIEF JUSTICE
                        JUSTICE M. S. RAMAN

                                          ORDER

30.11.2022 Order No.

02. 1. Learned counsel for the Appellant states that in view of the judgment of the Supreme Court of Indian dated 4th November, 2022 in SLP (C) Nos. 8658-8659 of 2019 (The Employees Provident Fund Organisation & Another Etc. vs. Sunil Kumar B. & Ors. Etc.), he is not pressing the present writ appeal.

2. The appeal is dismissed as not pressed.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge Aks