Citation : 2022 Latest Caselaw 6965 Ori
Judgement Date : 29 November, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
MATA No. 81 of 2013
Prasanta Kumar Panda ...... Appellant
Ms. S. Patnaik, Advocate
-versus-
Annapurna Panda & Another ...... Respondent
Mr. K.C. Kar, Advocate
CORAM:
JUSTICE S. TALAPATRA
JUSTICE SAVITRI RATHO
ORDER
29.11.2022 Order No.
10. 1. This matter is taken up through hybrid mode.
2. As agreed by the counsel for the parties, let the matter be listed on 13th December, 2022 for disposal on merit along with MATA No.20 of 2012 where the parties have been directed to file their statements affirmed by affidavit on their income and liability in terms of the judgment of the Apex Court in Rajnesh vs. Neha and another: (2021) 2 SCC 324.
3. A copy of this order be supplied to counsel for the parties, free of cost.
(S. Talapatra) Judge
(Savitri Ratho) Judge Murmu
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