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Managing Committee Of ... vs State Of Odisha & Others
2022 Latest Caselaw 6805 Ori

Citation : 2022 Latest Caselaw 6805 Ori
Judgement Date : 22 November, 2022

Orissa High Court
Managing Committee Of ... vs State Of Odisha & Others on 22 November, 2022
                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 WA Nos.114 and 121 of 2015


                 Managing Committee of Padmalochan ....                 Appellant
                 Mundahan High School
                 (In WA No.114 of 2015)
                                                Mr.Sameer Kumar Das, Advocate
                                            -versus-
                 State of Odisha & Others                ....        Respondents
                                 Mr. Manoj Kumar Khuntia, Addl. Govt. Advocate
                       Mr. Manoj Kumar Mohanty, Advocate for Respondent No. 4
                           Mr. S.C. Dash, Advocate for Respondent No. 5

                 Deepak Kumar Ghosh
                 (In WA No. 121 of 2015)                ....             Appellant
                                          Mr. Manoj Kumar Mohanty, Advocate
                                            -versus-
                 State of Odisha & Others              ...            Respondents
                                  Mr. Manoj Kumar Khuntia, Addl. Govt. Advocate
                           Mr. Sameer Kumar Das, Advocate for Respondent No. 4
                            Mr. S.C. Dash, Advocate for Respondent No.5

                            CORAM:
                            THE CHIEF JUSTICE
                            JUSTICE M. S. RAMAN
                                             ORDER

22.11.2022 Order No.

10. 1. Heard learned counsel for the parties.

2. Hearing concluded and Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge Aks/Laxmikant

 
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