Santoshi Patra @ Lenka vs Mukesh Kumar Lenka
2022 Latest Caselaw 6763 Ori

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                         MATA No. 113 of 2020
            Santoshi Patra @ Lenka           ......              Appellant
                                                Mr. B.B. Routray, Advocate
                                 -versus-
            Mukesh Kumar Lenka                ......       Respondent
                                               Mr. A.C. Panda, Advocate
                         CORAM:
                         JUSTICE S. TALAPATRA
                         JUSTICE SAVITRI RATHO
                                 ORDER

21.11.2022 Order No.

08. 1. This matter is taken up through hybrid mode.

2. It has been stated by Mr. A.C. Panda, learned counsel appearing for the Respondent that a draft of Rs.3,00,000/- had been deposited in the Court of the Judge, Family Court, Rourkela on 07.10.2020 in terms of the judgment dated 28.09.2020 delivered in C.P. No.37 of 2016. The said draft has become stale. As such, the Judge, Family Court, Rourkela is directed to return the said draft to the Respondent for purpose of revalidation.

3. Mr. B.P. Routray, learned counsel appears for the Appellant.

4. The revalidated cheque shall be produced in this Court, on the next date.

5. Let the matter be listed on 16th December, 2022.

(S. Talapatra) Judge

(Savitri Ratho) Judge

Murmu