Hari Chandra [email protected] ... vs Mr. S.S. Sonawane And Another
2022 Latest Caselaw 6704 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        MACA No.1159 of 2016
                     Hari Chandra [email protected] Sahoo ....            Appellant
                                                       Mr. K.K. Jena, Advocate
                                              -versus-
                     Mr. S.S. Sonawane and another      ....        Respondents

                                 CORAM:
                                 JUSTICE B. P. ROUTRAY
                                                 ORDER

17.11.2022 Order No. M.C. No.1946 of 2016

02. 1. The Appellant being the claimant is exempted from payment of Court fees for the time being.

2. The M.C. is disposed of.

M.C. No.1947 of 2016

3. Since the certified copy of the impugned judgment has been filed in the connected appeal, i.e. MACA No.1158 of 2016, filing of the same in the present appeal is dispensed with.

4. The M.C. is disposed of.

M.C. No.1948 of 2016 & MACA No.1159 of 2016

5. Issue notice to the Respondents on the question of limitation as well as on admission by registered post with A.D., fixing a short returnable date. Requisites shall be filed within seven days.

6. List this matter on 14th February, 2023.

( B.P. Routray) Judge B.K. Barik