Ashish Kumar And Others vs Union Of India And Others
2022 Latest Caselaw 6666 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                             W.P.(C) No.34400 of 2021

            Ashish Kumar and others                     ....          Petitioners
                                                       Petitioner No.1 in person
                                         -versus-
            Union of India and others                   ....    Opposite Parties
                                                     Mr. Bimbisar Dash, C.G.C.
             CORAM:
             THE CHIEF JUSTICE
             JUSTICE M.S. RAMAN

                                         ORDER

Order No. 16.11.2022

16. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S.K. Guin