Satyanarayan Mishra vs Bijayalaxmi Panda
2022 Latest Caselaw 6665 Ori

           IN THE HIGH COURT OF ORISSA AT CUTTACK
                             MATA No. 81 of 2021
Satyanarayan Mishra                    .....                            Appellant
                                                       Mr. L.N. Rayatsingh, Adv.
                                       Vs.
Bijayalaxmi Panda                      .....                          Respondent
                                                           Mr. T.K. Mishra, Adv.
           CORAM:
                        JUSTICE S.TALAPATRA
                       JUSTICE SAVITRI RATHO

                                           ORDER

16.11.2022 Order No. 1. This matter is taken up through hybrid mode.

08.

2. At the request of Mr. L.N. Rayatsingh, learned counsel

appearing for the appellant, let the matter be listed on 07.12.2022 for

removing the defects of filing a common appeal against the common

judgment dated 24.09.2021 delivered in Civil Proceedings No. 874

of 2006 and 553 of 2008 by the Judge, Family Court, Cuttack.

3. Mr. T.K. Mishra, learned counsel appears for the respondent.

(S.Talapatra) Judge Sukanta

(Savitri Ratho) Judge