Purna Chandra Padhi vs State Of Odisha
2022 Latest Caselaw 6654 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           CRLREV No.910 of 2006

                         Purna Chandra Padhi                 ....          Petitioner
                                                   Mr. Manas Kumar Chand, Advocate

                                                    -versus-

                         State of Odisha                        ....      Opposite Party
                                                            Mr. Shashanka Patra, A.S.C.

                                  CORAM:
                                  JUSTICE CHITTARANJAN DASH
                                                ORDER

Order No. 16.11.2022

05. Heard learned counsel for the Petitioner and learned counsel for the State. Hearing is concluded. Judgment is reserved.

( Chittaranjan Dash ) Judge S.K. Parida