Union Of India And Others vs Janardan Mohanty
2022 Latest Caselaw 6622 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           W.A. No. 337 of 2019


                  Union of India and Others               ....           Appellants
                                          Mr. P.K. Parhi, Deputy Solicitor General
                                                along with Ms. Babita Sahu, CGC
                                            -versus-
                  Janardan Mohanty                           ....          Respondent
                                                             Mr. N. Biswal, Advocate
                  CORAM:
                  THE CHIEF JUSTICE
                  JUSTICE M.S. RAMAN
                                               ORDER

Order No. 15.11.2022

07. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S.K. Jena/Secy.