Nviron Learning Foundation vs State Of Odisha & Ors
2022 Latest Caselaw 6614 Ori

           IN THE HIGH COURT OF ORISSA AT CUTTACK
                         W.P (C) No.26549 OF 2022

Nviron Learning foundation,         .....                                Petitioner
Cuttack
                                                   Mr. B. Routray, Sr. Advocate
                                    Vs.
State of Odisha & Ors.              .....                          Opposite Parties
                                                             Mr. J.P. Patnaik, GA
                                                                     (O.Ps.1 & 2)
                                                         Mr. B.K. Dash, Advocate
                                                                          (O.P.3)


            CORAM:
               DR. JUSTICE B.R. SARANGI
               MR. JUSTICE B.P. SATAPATHY

                                           ORDER

15.11.2022 Order No. This matter is taken up through hybrid mode. 4 2. Heard Mr. B. Routray, learned Senior Counsel appearing for the petitioner; Mr. J.P. Patnaik, learned Government Advocate appearing for opposite parties no.1 & 2 and Mr. B.K. Dash, learned counsel appearing for opposite party no.3.

3. Judgment is reserved.

                                                   (DR. B.R. SARANGI)
                                                         JUDGE


Alok                                                (B.P. SATAPATHY)
                                                           JUDGE