Indramani Panda vs State Of Odisha And Others
2022 Latest Caselaw 6610 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK
                             W.P.(C) No. 28244 of 2022

Indramani Panda                      .....                                  Petitioner
                                                            Mr. K.C. Dash, Advocate
                                     Vs.
State of Odisha and others           .....                             Opposite parties
                                                        Mr. S. Jena, SC, S&ME Deptt
             CORAM:
                DR. JUSTICE B.R. SARANGI
                                            ORDER

15.11.2022

Order No. This matter is taken up through hybrid mode.

2. Against part time Art instructor, whether the writ petition is maintainable or not, Mr. K.C. Dash, learned counsel for the petitioner wants to satisfy this Court by citing some judgments.

3. Call this matter one week after.

Arun                                         (DR. B.R. SARANGI, J.)