State Of Odisha vs Arun Kumar Barik
2022 Latest Caselaw 6550 Ori

Citation : 2022 Latest Caselaw 6550 Ori
Judgement Date : 14 November, 2022

Orissa High Court

State Of Odisha vs Arun Kumar Barik on 14 November, 2022

            IN THE HIGH COURT OF ORISSA AT CUTTACK

                           FAO No.107 of 2022

              1. State of Odisha
              2. Director, Secondary
              Education, Odisha,
              Bhubaneswar
              3. District Education
              Officer, Jajpur             ....     Petitioners
                               Mr. Sangram Jena,
                               Standing Counsel for School
                               and Mass Education
                               Department

                                       -versus-

              1. Arun Kumar Barik
              2. Managing Committee of
              Narasinghpur High
              School, Narasinghpur

                                             ....    Opp. Parties
                                 Mr. K.K. Swain, Advocate

                                CORAM:
                            JUSTICE S.K. SAHOO
                                   ORDER

Order No. 14.11.2022

05. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

The judgment of the State Education Tribunal dated 26.02.2021 passed in GIA Case No. 238 of 2016 is under challenge in this FAO filed under section 24-C of the Orissa Education Act (hereafter referred to as "the OEA Act"). From the impugned judgment, it // 2 //

appears that opposite party no.1 Arun Kumar Barik filed an application under section 24-B of the OEA Act seeking reliefs, inter alia, for setting aside the order dated 10.09.2015 passed by the Director, Secondary Education, Odisha (opposite party no.2) in the GIA case with a further direction to the opposite party no.2 to release his salary for the period from 01.04.1999 to 23.05.2008.

When this Court wanted to peruse the order dated 10.9.2015 which was challenged before the State Education Tribunal, learned counsel for the State seeks some time to produce the same.

List this matter in the week commencing from 28.11.2022.

p ( S.K. Sahoo) Judge